Telangana Public Libraries Act, 1960

An Act to consolidate and amend the Laws relating to the establishment and maintenance of Public Libraries in the State of Telangana and matters connected therewith.

Act number

Act 8 of 1960

Year

1960

Enacted on

25-02-1960

In force from

21 December 2015

Jurisdiction

Telangana State Act

Subjects

Education

Read the full text of Telangana Public Libraries Act, 1960 section by section on LawLens.

Official source: India Code