Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968
An Act to provide for the eviction of unauthorised occupants from public premises and for matters connected therewith.
- Act number
- Act 20 of 1968
- Year
- 1968
- Enacted on
- 05-10-1968
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968 section by section on LawLens.
Official source: India Code