Telangana Public Property Malversation Act, 1837
[The Telangana Revenue Malversation Regulation, 1822 and the Telangana Subordinate Collectors and Revenue Malversation (Amendment) Regulation, 1828, adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] [The Telangana Revenue Malversation Regulation, 1822 and The Telangana Subordinate Collectors and Revenue Malversation (Amendment) Regulation, 1828 adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] [The Telangana Revenue Malversation Regulation, 1822 and the Telangana Subordinate Collectors and Revenue Malversation (Amendment) Regulation, 1828, adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.]
- Act number
- Act 36 of 1837
- Year
- 1837
- Enacted on
- 20-11-1837
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Money Laundering And Anti Corruption
Read the full text of Telangana Public Property Malversation Act, 1837 section by section on LawLens.
Official source: India Code