Telangana Public Safety (Measures) Enforcement Act, 2013
An Act to provide for the Public Safety Measures at the establishments in the State and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 2013
- Year
- 2013
- Enacted on
- 04-06-2013
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law, Criminal Law
Read the full text of Telangana Public Safety (Measures) Enforcement Act, 2013 section by section on LawLens.
Official source: India Code