Telangana Public Sector Undertakings (Reconstitution of Management) Act, 1996
An Act to provide for effective functioning of Public Sector Undertakings by reconstituting their management and for the matters connected therewith or incidental thereto.
- Act number
- Act 4 of 1996
- Year
- 1996
- Enacted on
- 16-01-1996
- In force from
- 16 January 1996
- Jurisdiction
- Telangana State Act
- Subjects
- Companies And Corporate Law
Read the full text of Telangana Public Sector Undertakings (Reconstitution of Management) Act, 1996 section by section on LawLens.
Official source: India Code