Telangana Public Security Act, 1992
An Act to provide for more effective prevention of certain unlawful activities of individuals and associations and matters connected thereto.
- Act number
- Act 21 of 1992
- Year
- 1992
- Enacted on
- 29-09-1992
- In force from
- 17-06-1992
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Administrative Law
Read the full text of Telangana Public Security Act, 1992 section by section on LawLens.
Official source: India Code