Telangana Public Security Measures Act, 1951

An Act to amend the law relating to public safety, maintenance of public order and the preservation of peace and tranquility in the State of Telangana.

Act number

Act 29 of 1951

Year

1951

Enacted on

05-10-1951

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Administrative Law

Read the full text of Telangana Public Security Measures Act, 1951 section by section on LawLens.

Official source: India Code