Telangana Public Societies (Reconstitution of Management) Act, 1996

An Act to provide for effective functioning of societies by reconstituting their management and for the matters connected therewith or incidental thereto.

Act number

Act 3 of 1996

Year

1996

Enacted on

16-01-1996

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Cooperatives And Societies

Read the full text of Telangana Public Societies (Reconstitution of Management) Act, 1996 section by section on LawLens.

Official source: India Code