Telangana Registrar General of Births, Deaths and Marriages Act, 1953
An Act to provide for the appointment of a Registrar General of Births, Deaths and Marriages and for matters connected therewith.
- Act number
- Act 8 of 1953
- Year
- 1953
- Enacted on
- 24-04-1953
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Registrar General of Births, Deaths and Marriages Act, 1953 section by section on LawLens.
Official source: India Code