Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010
An Act to provide for the Registration of Horticulture Nurseries in the State of Telangana and for the matters connected therewith and incidental there to.
- Act number
- Act 13 of 2010
- Year
- 2010
- Enacted on
- 07-08-2010
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010 section by section on LawLens.
Official source: India Code