Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993
An Act to provide for the taking over of the Wholesale Trade and Distribution in Indian Liquor, Foreign Liquor, Wine and Beer and to Regulate the Retail Trade thereof as a prelude to totally prohibit the consumption of intoxicating liquors.
- Act number
- Act 15 of 1993
- Year
- 1993
- Enacted on
- 04-09-1993
- In force from
- 4 September 1993
- Jurisdiction
- Telangana State Act
Read the full text of Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993 section by section on LawLens.
Official source: India Code