Telangana Relief, Undertakings (Special Provisions) Act, 1971
An Act to make special provisions for a limited period in respect of industrial relations and other matters to enable the Government to conduct certain industrial undertakings as a measure of unemployment relief or of preventing unemployment in the State of Telangana.
- Act number
- Act 19 of 1971
- Year
- 1971
- Enacted on
- 26-08-1971
- In force from
- 06-05-1971
- Jurisdiction
- Telangana State Act
- Subjects
- Labour And Employment, Social Welfare
Read the full text of Telangana Relief, Undertakings (Special Provisions) Act, 1971 section by section on LawLens.
Official source: India Code