Telangana Requisitioning of Buildings Act, 1954
An Act to provide for the requisitioning of buildings.
- Act number
- Act 11 of 1954
- Year
- 1954
- Enacted on
- 28-06-1954
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property, Administrative Law
Read the full text of Telangana Requisitioning of Buildings Act, 1954 section by section on LawLens.
Official source: India Code