Telangana Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005
An Act to provide Reservation to Muslim Community in the matters of admission into Educational Institutions and Appointments to Public Services in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 21 of 2005
- Year
- 2005
- Enacted on
- 23-10-2005
- In force from
- 20-06-2005
- Jurisdiction
- Telangana State Act
- Subjects
- Education, Public Service, Tribal And Minority Affairs
Read the full text of Telangana Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005 section by section on LawLens.
Official source: India Code