Telangana Revenue Recovery Act, 1864
An Act to consolidate the Laws for the Recovery of Arrears of Revenue in the State of Telangana.
- Act number
- Act 2 of 1864
- Year
- 1864
- Enacted on
- 20-06-1864
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Public Finance
Read the full text of Telangana Revenue Recovery Act, 1864 section by section on LawLens.
Official source: India Code