Telangana Revenue Summonses Act, 1869
An Act to empower Revenue-Officers, to summon persons to attend at their Kachahris for the settlement of matters connected with Revenue administration.
- Act number
- Act 3 of 1869
- Year
- 1869
- Enacted on
- 09-03-1869
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law, Land And Property
Read the full text of Telangana Revenue Summonses Act, 1869 section by section on LawLens.
Official source: India Code