Telangana Rinderpest Act, 1940
An Act to provide for the prevention and control of rinderpest in the State of Telangana.
- Act number
- Act 19 of 1940
- Year
- 1940
- Enacted on
- 17-12-1940
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Rinderpest Act, 1940 section by section on LawLens.
Official source: India Code