Telangana Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998
An Act to provide for the management of the affairs of the Rural Electric Co-operative Societies by persons incharge until evolution of an electricity policy and for matters connected therewith or incidental thereto.
- Act number
- Act 32 of 1998
- Year
- 1998
- Enacted on
- 15-12-1998
- In force from
- 01-11-1976
- Jurisdiction
- Telangana State Act
- Subjects
- Cooperatives And Societies, Energy And Electricity
Read the full text of Telangana Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998 section by section on LawLens.
Official source: India Code