Telangana Sales Tax (Settlement of Disputes) Act, 2001

An Act to provide for expeditious enforcement of payment of Arrear Tax, Additional Tax, Turnover Tax, Penalty or Interest in dispute under relevant Acts relating to Sales Tax, Entertainment Tax by way of settlement of such disputes and for matters connected there with or incidental thereto.

Act number
Act 41 of 2001
Year
2001
Enacted on
15-10-2001
In force from
17-07-2001
Jurisdiction
Telangana State Act
Subjects
Taxation

Read the full text of Telangana Sales Tax (Settlement of Disputes) Act, 2001 section by section on LawLens.

Official source: India Code