Telangana (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of issue of Community Certificates Act, 1993
An Act to regulate the issue of Community Certificates relating to persons belonging to the Scheduled Castes, Scheduled Tribes and Backward Classes and matters connected therewith or incidental thereto.
- Act number
- Act 16 of 1993
- Year
- 1993
- Enacted on
- 04-09-1993
- In force from
- 4 September 1993
- Jurisdiction
- Telangana State Act
- Subjects
- Social Welfare
Read the full text of Telangana (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of issue of Community Certificates Act, 1993 section by section on LawLens.
Official source: India Code