Telangana School Education Management (Community Participation) Act, 1998

An Act to provide for reforming School Education in Telangana by ensuring peoples participation in the administration of schools and to provide for matters connected therewith or incidental thereto.

Act number

Act 13 of 1998

Year

1998

Enacted on

20-04-1998

In force from

20 April 1998

Jurisdiction

Telangana State Act

Subjects

Education

Read the full text of Telangana School Education Management (Community Participation) Act, 1998 section by section on LawLens.

Official source: India Code