Telangana Shops and Establishments Act, 1988
An Act to consolidate and amend the law relating to the regulation of conditions of work and employment in Shops, Commercial Establishments, Restaurants Thseatres and other Establishments and for matters connected therewith.
- Act number
- Act 20 of 1988
- Year
- 1988
- Enacted on
- 18-07-1988
- In force from
- 18 July 1988
- Jurisdiction
- Telangana State Act
- Subjects
- Labour And Employment
Read the full text of Telangana Shops and Establishments Act, 1988 section by section on LawLens.
Official source: India Code