Telangana Single Window Cooperative Credit Structure at State Level Act, 1994
An Act to usher in the Single Window Co-operative Credit System at the State Level and to make consequential Amendments to the Telangana Cooperative Societies Act, 1964.
- Act number
- Act 14 of 1994
- Year
- 1994
- Enacted on
- 16-04-1994
- In force from
- 16 April 1994
- Jurisdiction
- Telangana State Act
- Subjects
- Cooperatives And Societies, Banking And Finance
Read the full text of Telangana Single Window Cooperative Credit Structure at State Level Act, 1994 section by section on LawLens.
Official source: India Code