Telangana SIum Improvement (Acquisition of Land) Act, 1956
An Act to provide for the acquisition of lands in slum areas in the State of Telangana.
- Act number
- Act 33 of 1956
- Year
- 1956
- Enacted on
- 07-11-1956
- In force from
- 7 November 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development, Land And Property
Read the full text of Telangana SIum Improvement (Acquisition of Land) Act, 1956 section by section on LawLens.
Official source: India Code