Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995
An Act limit the maximum Fixed Capital Investment for the purpose of Sales Tax Holiday in respect of certain Small Scale Industries in the State of Telangana.
- Act number
- Act 14 of 1995
- Year
- 1995
- Enacted on
- 14-02-1995
- In force from
- 03-10-1989
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995 section by section on LawLens.
Official source: India Code