Telangana Special Protection Force Act, 1991

An Act to provide for the constitution and Regulation of an Armed Force of the State for Protection and Security of Government Treasuries, Institutions owned and controlled by the State and also to provide Protection and Security to the Autonomous Bodies, Establishments, Institutions, Industrial Undertakings and the Employees of all such Industrial undertakings and for matters connected therewith or incidental thereto.

Act number
Act 25 of 1991
Year
1991
Enacted on
23-10-1991
In force from
23 October 1991
Jurisdiction
Telangana State Act
Subjects
Defence And National Security

Read the full text of Telangana Special Protection Force Act, 1991 section by section on LawLens.

Official source: India Code