Telangana Sports Authorities Act, 1988

An Act to provide for the establishment of Sports Authorities for the promotion of Games and Sports in the State of Telangana and for matters connected therewith or incidental thereto.

Act number

Act 4 of 1988

Year

1988

Enacted on

10-01-1988

In force from

01-11-1987

Jurisdiction

Telangana State Act

Subjects

Administrative Law

Read the full text of Telangana Sports Authorities Act, 1988 section by section on LawLens.

Official source: India Code