Telangana State Audit Act, 1989
A Bill to authorise the Director of State Audit to Audit the Accounts relating to Local Authorities or other Authorities and for matters connected therewith or incidental thereto.
- Act number
- Act 9 of 1989
- Year
- 1989
- Enacted on
- 19-04-1989
- In force from
- 07-01-1989
- Jurisdiction
- Telangana State Act
- Subjects
- Public Finance
Read the full text of Telangana State Audit Act, 1989 section by section on LawLens.
Official source: India Code