Telangana State Building Permission Approval and Self Certification System (TS-bPASS) Act, 2020
An Act to provide speedy approval of Layouts / Building Permissions in a transparent and time bound manner and strict enforcement against unauthorised developments, constructions in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 2020
- Year
- 2020
- Enacted on
- 19-09-2020
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development, Administrative Law
Read the full text of Telangana State Building Permission Approval and Self Certification System (TS-bPASS) Act, 2020 section by section on LawLens.
Official source: India Code