Telangana State Co-operative Bank (Formation) Act, 1963
An Act to provide for the formation of the Telangana State Co-Operative Bank Limited by amalgamation of the Andhra State Co-Operative Bank, Limited, and the Hyderabad Co-Operative Apex Bank, Limited, and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 1963
- Year
- 1963
- Enacted on
- 05-05-1963
- In force from
- 5 May 1963
- Jurisdiction
- Telangana State Act
- Subjects
- Banking And Finance, Cooperatives And Societies
Read the full text of Telangana State Co-operative Bank (Formation) Act, 1963 section by section on LawLens.
Official source: India Code