Telangana State Co-operative Societies (Reconstitution) Act, 1956
An Act to reconstitute certain existing Co-operative Societies in the State of Telangana and to provide for other matters incidental or consequential thereto.
- Act number
- Act 42 of 1956
- Year
- 1956
- Enacted on
- 21-09-1956
- In force from
- 21 September 1956
- Jurisdiction
- Telangana State Act
- Subjects
- Cooperatives And Societies
Read the full text of Telangana State Co-operative Societies (Reconstitution) Act, 1956 section by section on LawLens.
Official source: India Code