Telangana State Commission for Debt Relief (Small Farmers, Agricultural Labourers and Rural Artisans) Act, 2016

An Act to provide for constitution of a commission with power to pass awards after adjudication and to recommend appropriate measures for the redressal of the grievances of small farmers, agricultural labourers and rural artisans through conciliation and negotiation and for matters connected therewith or incidental thereto.

Act number

Act 12 of 2016

Year

2016

Enacted on

26-05-2016

In force from

27 May 2016

Jurisdiction

Telangana State Act

Subjects

Agriculture, Social Welfare

Read the full text of Telangana State Commission for Debt Relief (Small Farmers, Agricultural Labourers and Rural Artisans) Act, 2016 section by section on LawLens.

Official source: India Code