Telangana State Council of Higher Education Act, 1988
An Act to provide for the Constitution of a State Council to advise the Government in matters relating to Higher Education in the State and to oversee its development with perspective planning and for matters connected therewith and incidental thereto.
- Act number
- Act 16 of 1988
- Year
- 1988
- Enacted on
- 20-04-1988
- In force from
- 20 April 1988
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Telangana State Council of Higher Education Act, 1988 section by section on LawLens.
Official source: India Code