Telangana State Electricity Board (Recovery of Dues) Act, 1984
An Act to provide for the recovery of certain sums due to the Telangana State Electricity Board.
- Act number
- Act 28 of 1984
- Year
- 1984
- Enacted on
- 21-08-1984
- In force from
- 21 August 1984
- Jurisdiction
- Telangana State Act
- Subjects
- Energy And Electricity
Read the full text of Telangana State Electricity Board (Recovery of Dues) Act, 1984 section by section on LawLens.
Official source: India Code