Telangana State Industrial Project Approval and Self Certification System (TS-iPASS) Act, 2014
An Act to provide speedy processing for issue of various licenses, clearances and certificates required for setting up of industrial undertakings for the promotion of industrial development and also to provide for an investor friendly environment in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 3 of 2014
- Year
- 2014
- Enacted on
- 03-12-2014
- In force from
- 4 December 2014
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana State Industrial Project Approval and Self Certification System (TS-iPASS) Act, 2014 section by section on LawLens.
Official source: India Code