Telangana State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959

An Act to provide for the vacation, by a person who is chosen a member of both Houses of the Legislature of the State of Telangana, of his seat in one House or the other.

Act number

Act 12 of 1959

Year

1959

Enacted on

07-01-1959

In force from

01-07-1958

Jurisdiction

Telangana State Act

Subjects

Elections

Read the full text of Telangana State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959 section by section on LawLens.

Official source: India Code