Telangana State Minorities Commission Act, 1998
An Act to provide for the establishment of religious Minority Commission to safeguard the interests of the Minority Communities in the State and for matters connected therewith or incidental thereto.
- Act number
- Act 31 of 1998
- Year
- 1998
- Enacted on
- 25-11-1998
- In force from
- 25 November 1998
- Jurisdiction
- Telangana State Act
- Subjects
- Tribal And Minority Affairs
Read the full text of Telangana State Minorities Commission Act, 1998 section by section on LawLens.
Official source: India Code