Telangana State Private Universities (Establishment and Regulation) Act, 2018

An Act to provide for the establishment of Private Universities in the State of Telangana with objects to provide qualitative, research oriented, industry relevant and world class higher education and to regulate their functions and for the matters connected therewith or incidental thereto.

Act number

Act 11 of 2018

Year

2018

Enacted on

29-03-2018

In force from

30 March 2018

Jurisdiction

Telangana State Act

Subjects

Education

Read the full text of Telangana State Private Universities (Establishment and Regulation) Act, 2018 section by section on LawLens.

Official source: India Code