Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961
An Act to provide for the regulation of supply and purchase of sugarcane required for use in sugar factories.
- Act number
- Act 45 of 1961
- Year
- 1961
- Enacted on
- 23-12-1961
- In force from
- 05-01-1962
- Jurisdiction
- Telangana State Act
- Subjects
- Agriculture
Read the full text of Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 section by section on LawLens.
Official source: India Code