Telangana Suppression of Disturbances Act, 1948
An Act to make better provision for the suppression of disorder in the State of Telangana.
- Act number
- Act 3 of 1948
- Year
- 1948
- Enacted on
- 07-04-1948
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Criminal Procedure
Read the full text of Telangana Suppression of Disturbances Act, 1948 section by section on LawLens.
Official source: India Code