Telangana Survey and Boundaries Act, 1923
An Act to amend the law relating to survey of lands and settlement of boundary disputes.
- Act number
- Act 8 of 1923
- Year
- 1923
- Enacted on
- 29-05-1923
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Land And Property
Read the full text of Telangana Survey and Boundaries Act, 1923 section by section on LawLens.
Official source: India Code