Telangana Tax on Professions, Trades, Callings and Employments Act, 1987
An Act to provide for the levy and collection of a Tax on Professions, Trades, Callings and Employments.
- Act number
- Act 22 of 1987
- Year
- 1987
- Enacted on
- 16-04-1987
- In force from
- 16 April 1987
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Tax on Professions, Trades, Callings and Employments Act, 1987 section by section on LawLens.
Official source: India Code