Telangana Taxation Offences (Inapplicability of Limitation) Act, 1982

An Act to provide for the inapplicability of the provisions of Chapter XXXVI of the Code of Criminal Procedure, 1973, to offences under certain taxation Laws of the State of Telangana.

Act number

Act 17 of 1982

Year

1982

Enacted on

15-12-1982

In force from

1 June 2016

Jurisdiction

Telangana State Act

Subjects

Taxation

Read the full text of Telangana Taxation Offences (Inapplicability of Limitation) Act, 1982 section by section on LawLens.

Official source: India Code