Telangana Town Planning Act, 1920
- Act number
- Act 7 of 1920
- Year
- 1920
- Enacted on
- 07-09-1920
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Housing And Urban Development, Land And Property
Read the full text of Telangana Town Planning Act, 1920 section by section on LawLens.
Official source: India Code