Telangana Towns Nuisances Act, 1889
An Act to provide for the Prevention and Control of Nuisances.
- Act number
- Act 3 of 1889
- Year
- 1889
- Enacted on
- 16-11-1889
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Law, Animal Welfare
Read the full text of Telangana Towns Nuisances Act, 1889 section by section on LawLens.
Official source: India Code