Telangana Transplantation of Human Organs Act, 1995
An Act to provide for the Regulation of Removal storage and transplantation of Human Organs for therapeutic purpose and for the prevention of commercial dealings in Human Organs and for matters connected therewith or incidental thereto.
- Act number
- Act 24 of 1995
- Year
- 1995
- Enacted on
- 22-04-1995
- In force from
- 09-03-1995
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Transplantation of Human Organs Act, 1995 section by section on LawLens.
Official source: India Code