Telangana Universities Act, 1991
An Act to amend and consolidate the laws relating to certain Universities in the State of Telangana and for matters connected therewith and incidental thereto.
- Act number
- Act 4 of 1991
- Year
- 1991
- Enacted on
- 21-01-1991
- In force from
- 21 January 1991
- Jurisdiction
- Telangana State Act
- Subjects
- Education
Read the full text of Telangana Universities Act, 1991 section by section on LawLens.
Official source: India Code