Telangana Vaccination Act, 1951
An Act to provide for making the vaccination of unprotected children and unprotected persons compulsory.
- Act number
- Act 24 of 1951
- Year
- 1951
- Enacted on
- 05-07-1951
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Vaccination Act, 1951 section by section on LawLens.
Official source: India Code