Telangana Vaidya Vidhana Parishad Act, 1986
An Act to provide for the Constitution of a Commissionerate for Establishing, Expanding and Administering District, Erstwhile Taluk Hospitals and Dispensaries for providing better Medical Care in the State of Telangana and for matters connected therewith or incidental thereto.
- Act number
- Act 29 of 1986
- Year
- 1986
- Enacted on
- 16-08-1986
- In force from
- 7 January 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Health And Medicine
Read the full text of Telangana Vaidya Vidhana Parishad Act, 1986 section by section on LawLens.
Official source: India Code