Telangana Value Added Tax Act, 2005
An Act to provide for and consolidate the Law relating to levy of Value Added Tax on sale or purchase of goods in the State of Telangana and for matters connected therewith and incidental thereto.
- Act number
- Act 5 of 2005
- Year
- 2005
- Enacted on
- 16-03-2005
- In force from
- 16 March 2005
- Jurisdiction
- Telangana State Act
- Subjects
- Taxation
Read the full text of Telangana Value Added Tax Act, 2005 section by section on LawLens.
Official source: India Code